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State of Madhya Pradesh - Section
Section 38 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962
38.
The minimum free-board for a steam or motor vessel shall be regulated by the consideration that when the vessel is loaded with eights representing the full number of passenger and crew at 140 lbs. for each person, and with the complete outfit and necessary supply to fuel on board the clean height of side above, at the lowest point shall not be less than that shown in the following scale :| Length of vessel | Height of free board |
| (1) | (2) |
| 20 feet and under | 1 foot 3 inches |
| 30 feet and under | 1 foot 6 inches |
| 40 feet and under | 1 foot 10 inches |
| 60 feet and under | 2 feet. |
| 80 feet and upwards | 2 feet 2 inches |