Patna High Court - Orders
The State Of Bihar & Ors vs Ram Sewak Mandal & Ors. on 20 March, 2013
Author: Jyoti Saran
Bench: Jyoti Saran
Patna High Court C. REV. No.369 of 2012 (4) dt.20-03-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Review No.369 of 2012
In
Civil Writ Jurisdiction Case No. 3986 of 2002
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The State of Bihar & Ors
.... .... Petitioner/s
Versus
Ram Sewak Mandal & Ors.
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Sanjay Prakash Verma, AC to GA-3
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CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
ORAL ORDER
4 20-03-2013Perused the office notes.
As prayed, three weeks' final time is granted to the learned counsel appearing for the petitioners to carry out the order dated 30.1.2013 passed by the Lawazima Board, failing which this application shall stand rejected without further reference to the Bench.
(Jyoti Saran, J) SKPathak/-