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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Haryana - Subsection

Section 32(1)(e) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(e)all matters concerning such authority not provided for under this Act, the Statutes or the Ordinances.