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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(1) in Maharana Partap Horticultural University, Karnal Act, 2015

(1)The Academic Council shall consist of the following members, namely:-
(a)Vice-Chancellor;
(b)Registrar as Member Secretary;
(c)Dean of Post-Graduate Studies;
(d)Dean of the College;
(e)Director of Extension Education;
(f)Director of Research;
(g)Heads of Regional Research Stations of the University;
(h)Two senior-most Head of the Departments of the University to be nominated by their respective Deans; and
(i)One senior Professor from amongst all Professors.