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[Cites 0, Cited by 1] [Section 5C] [Entire Act]

State of Tamilnadu - Subsection

Section 5C(2) in Tamil Nadu Urban Land Tax Act, 1966

(2)For the purpose of determining the amount of urban land tax under sub-section (1) in respect of the areas specified in that sub-section, the market value as on the 1st day of July 1971, shall be the basis.