Calcutta High Court
Ram Chandra Mahato vs The Branch Manager on 26 November, 2024
Author: Amrita Sinha
Bench: Amrita Sinha
OD-4 ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
WPO/367/2024
RAM CHANDRA MAHATO
VS
THE BRANCH MANAGER, IDBI BANK & ORS.
BEFORE:
The Hon'ble JUSTICE AMRITA SINHA
Date : 26th November, 2024.
Appearance:
Mr. Saurabh Guha Thakurata, Adv.
Ms. Mallika Roy Chowdhury, Adv.
Ms. Nilanjana Sarkar, Adv.
..for the Respondent no.1.
Mr. Jayanta Samanta, Jr. Govt. Adv.
Ms. Paromita Malakar (Dutta), Adv.
...for State/Respondent nos.2 & 3.
1. None appears on behalf of the petitioner at the time of call.
2. Learned advocate representing the State respondents submits that the investigation is continuing by the Anti Fraud Section of the Kolkata Police in Cossipore Police Station Case no.58 dated 24 th April, 2024 under Sections 120B/419/467/468/469/471 IPC registered against unknown accused persons.
3. Let the matter appear in the list on 6th January, 2025 for recording further updated report.
(AMRITA SINHA, J.) nm.