Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 108(1)] [Section 108] [Entire Act]

State of Maharashtra - Subsection

Section 108(1)(i) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(i)shall forward every quarter to the Zilla Parishad a summary of the proceedings of its meetings; and