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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(4)(l) in The Chhattisgarh Private Universities (Establishment and Operation) Act, 2005

(l)that the Private University shall be open to all persons of cither sex, and it shall not discriminate on grounds of caste, creed, religion, race, and it shall not be lawful for the Private University to adopt or impose on any person, any test whatsoever of religious belief or any profession in order to entitle him to be appointed as a teacher of the Private University or to hold any other office therein or to be admitted as a student or to enjoy or exercise any privilege thereof;