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[Cites 0, Cited by 0] [Section 503] [Entire Act]

State of Rajasthan - Subsection

Section 503(3) in The General Rules (Civil), 1986

(3)Papers not covered by clauses (1) and (2) and the accumulation of waste paper baskets shall be sold as waste paper without being torn at all.To ensure that the best price is being obtained for the paper, inquiries should be made as to the prices obtainable in neighbouring districts.