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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Goa - Subsection

Section 30(1)(e) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(e)If he/she has been disqualified for appointment as a paper-setter, translator, examiner, moderator, etc. by any statutory University or any Examination Board or at any examination held by or under the authority of the Government.