Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] State of Uttarakhand - Subsection Section 128(18) in Uttarakhand Panchayati Raj Act, 2016 (18)the returns to be submitted by Gram Panchayat, the form in which they are to be, the authorities to which and the time when they shall be submitted ;
