Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Maharashtra - Subsection Section 17(1) in Hyderabad General Clauses Act, 1308F (1)the authority having power to make the rules shall, before finally making them, publish a draft of the proposed rules in the [Official Gazette] [Substituted by A. O., 1956.];
