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Calcutta High Court

Lafarge Rajasthan Cement Ltd vs Lafarge India Pvt. Ltd on 8 June, 2011

Author: I.P.Mukerji

Bench: I. P. Mukerji

                        CP No. 57 of 2011
                        CA No.929 of 2010
                IN THE HIGH COURT AT CALCUTTA
                       Original Jurisdiction
                         ORIGINAL SIDE


                           In the matter of:

               LAFARGE RAJASTHAN CEMENT LTD.
                            And
                   LAFARGE INDIA PVT. LTD.


BEFORE:

The Hon'ble JUSTICE I. P. MUKERJI

Date : 8th June, 2011.

Appearance:

Ms. Mousumi Bhattacharya, Advocate Mr. Surojit Bhattacharya, Advocate The Court : List this application on 15th June, 2011. Affidavits in reply to the two affidavits filed by the Central Government may be filed in the meantime.
All parties concerned are to act on a signed photocopy of this order upon the usual undertakings.
(I.P.MUKERJI, J.) G/