Calcutta High Court
Lafarge Rajasthan Cement Ltd vs Lafarge India Pvt. Ltd on 8 June, 2011
Author: I.P.Mukerji
Bench: I. P. Mukerji
CP No. 57 of 2011
CA No.929 of 2010
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
In the matter of:
LAFARGE RAJASTHAN CEMENT LTD.
And
LAFARGE INDIA PVT. LTD.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 8th June, 2011.
Appearance:
Ms. Mousumi Bhattacharya, Advocate Mr. Surojit Bhattacharya, Advocate The Court : List this application on 15th June, 2011. Affidavits in reply to the two affidavits filed by the Central Government may be filed in the meantime.
All parties concerned are to act on a signed photocopy of this order upon the usual undertakings.
(I.P.MUKERJI, J.) G/