Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] Bengal Presidency - Section Section 2 in Bengal Public Demands Recovery Act, 1913 2. [Repeal]. Rep. by section 3 and the Second Schedule of the Bengal Repealing and Amending Act, 1938 (Bengal Act 1 of 1939).
