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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(4)[ The sum of the unobstructed horizontal distances with three times the vertical distances involved in travelling from any radio officer's sleeping room to the radio office shall not exceed fifty-five metres.] [Inserted by G.S.R. 61, dated 6th January, 1967]