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State of Haryana - Section

Section 10 in The Haryana Prohibition of Cow Slaughter Rules, 1972

10. Acception and maintenance of uneconomic cows.

[Section 6] - The Government Gosadans, Khol, District Gurgaon and Mandewala, District Ambala already set up in Haryana State will take up the functions of reception, maintenance and care of uneconomic cows sent to these institutions by the individual or private farms or others. These shall be charged a reception fee of Rs. 20/- per cow from all persons :Provided that no such fee shall be changed for any institution run by the Government.