Section 57(1)(a) in M.P. Vat Rules, 2006

[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Madhya Pradesh - Subsection

Section 57(1)(a) in M.P. Vat Rules, 2006

(a)if the addressee is a dealer, on some conspicuous part of the dealer's office or the building in which his office is located or upon some conspicuous part of any place of the dealer's business last notified by him; and

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State of Madhya Pradesh - Subsection

Section 57(1)(a) in M.P. Vat Rules, 2006