Supreme Court - Daily Orders
Shankar Raghunath Jog vs M/S Sociedade De Fomento Industrial ... on 4 August, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.28 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special leave to Appeal (Civil) No.(s).../2017
Diary No(s). 19194/2017
(Arising out of impugned final judgment and order dated
28-07-2015 in PILWP No. 04/2015 passed by the High Court Of
Bombay At Goa)
SHANKAR RAGHUNATH JOG Petitioner(s)
VERSUS
M/S SOCIEDADE DE FOMENTO INDUSTRIAL PVT.
LTD. & ORS. Respondent(s)
(With appln.(s) for condonation of delay in filing SLP,
permission to file additional documents
Date :04-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Sanjay Parikh, Adv.
Mr.Pukhrambam Ramesh Kumar, AOR
Mr. Uday Manaktala, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw this petition with liberty to avail of appropriate remedy in accordance with law.
Permission sought for is granted.
The special leave petition is dismissed as withdrawn with liberty as prayed for.
Signature Not Verified[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] Digitally signed by CHARANJEET KAUR Date: 2017.08.05 A.R.-cum-P.S. Branch Officer 12:17:19 IST Reason: