Allahabad High Court
Anil Kumar Rai vs Kedar Rai (Deceased) And Others on 3 November, 2017
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 28 of 2013 Appellant :- Anil Kumar Rai Respondent :- Kedar Rai (Deceased) And Others Counsel for Appellant :- Vinod Sinha,Ashok Malaviya,Dinesh Rai Counsel for Respondent :- Salil Kr. Rai Hon'ble Bachchoo Lal,J.
Learned counsel for the appellant pointed out that Sri Salil Kumar Rai, learned counsel for the respondents has been elevated to the bench of this court.
Issue notice to the respondents to engage another counsel.
List after service of notice upon respondents.
Order Date :- 3.11.2017 Gss