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[Cites 0, Cited by 0] [Section 23A(2)] [Section 23A] [Entire Act]

State of Gujarat - Subsection

Section 23A(2)(viii) in The Gujarat University Act, 1949

(viii)to make proposal for the institution of fellowships, travelling fellowships, scholarships, studentships, medals, prizes and other awards, and to make Regulations for their grant;