Madhya Pradesh High Court
Rizwan vs The State Of Madhya Pradesh on 19 September, 2024
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 MCRC-33464-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 33464 of 2024 (RIZWAN AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 19-09-2024 Shri Tuljesh Goyal advocate for applicants. Shri Madhusudan Yadav public prosecutor for State.
Learned counsel for the applicants requests for grant of adjournment of one week to cure the defect.
Prayer accepted.
Let the defect be cured within seven days. List thereafter.
(SANJEEV S KALGAONKAR) JUDGE BDJ Signature Not Verified Signed by: BHUNESHWAR DATT Signing time: 19-09-2024 18:16:36