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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(34) in The Defence Of India Act, 1971

(34)prohibiting or regulating the possession, use or disposal of-----
(a)explosives, inflammable substances, corrosive and other dangerous substances or articles, arms and ammunitions of war;
(b)vessels;
(c)wireless telegraphic apparatus;
(d)aircraft; and
(e)photographic and signalling apparatus and any means of recording information;