National Green Tribunal
Hasdeo Aranya Bachao Sangharsh Samiti vs The Secretary Union Of India on 11 November, 2019
Appeal No. 16120!9lc7)
BEFORE THE NATIONAL GREEN
TRIBUNAL' CENTRAL ZONAL
BENCH,BIIOPAL
ORDERSHEET
Respondent(s)
Appellant(s) Vs Union of India & others Hasdeo AranYa Bachao Samiti Notes of the Registry 28.9.2019 Sharma' Leamed Counsel for This is an appeal filed on 28'09'2019 by Mr'saurabh appellant under Section 16 read with 18(E) of National Green Tribunal Act' 2010' has filed an Application for Appellant has frled this appeal in tfuee sets (1+2)' Appellant condonation of delaY.
TheAppellanthasfiledD.D.No'bearingno.24163g'24|638,241640dated11.09.2019 of Rs.1,500/- in favour of the Registrar, NGT Bhopal' @^4 o.A Secti on Office On preliminory scrutiny of this instont oppeol is found to be in order os per NGT ( proctices & procedure Rutes, 2011 ond ) subject motter is reloted to environment creoronce & the motter is flred beyond prescribed time limit therefore opplicotion for condonotion of deloy hos been filed.
Therefore orders ore solicited for plocing this motter before Hon'ble Bench.
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01".10.2019 None for the aPPellant.
3.00 PM
Place this appeal before the Hon'ble Bench for further proceedings on 14.11.2019.
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(Sushil KJmarl REGISTRAR t4-tt-2019 Today is NO COURT hence, the case listed for today before the Hon'ble Bench is now posted to 16th December 2019.
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Regishar