Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Andhra Pradesh - Subsection Section 83(c) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989 (c)For the purpose of taking any action or executing any work authorised or required by this Act or any rule or regulation made there under;
