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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(5) in The Rajasthan Charitable Endowments Rules, 1961

(5)The cash book shall be totalled, balanced and closed and signed at the end of the month by the Secretary and President. The closing balance shall be agreed with that shown in the bank pass book and the difference, if any, shall be explained in a footnote.