Securities And Exchange Board Of India - Subsection
Section 55(2)(a) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001
(a)Employment in any capacity including that of an agent under a Company, Cooperative Society, firm or individual engaged in trade, or commercial, industrial or professional business and also includes a directorship of such a company and partnership of such firm but does not include employment under a body corporate wholly or substantially held or controlled by the Board.