Section 25(2)(b) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

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State of Madhya Pradesh - Subsection

Section 25(2)(b) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(b)the Scheduled Tribes, and the number of offices of President reserved for the Scheduled Castes and the Scheduled Tribes in the district shall bear as nearly as may be, the same proportion to the total number of such offices in the district as the population of the Scheduled (Pastes or the Scheduled Tribes, as the case may be, bears to the total population of the District :

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State of Madhya Pradesh - Subsection

Section 25(2)(b) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993