Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 17 in The Securities And Exchange Board Of India (Amendment) Act, 2002 17. Insertion of new sections 15HA and 15HBAfter section 15H of the principal Act, the following sections shall be inserted, namely:-
