Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(ii) in Bihar Agricultural and Rural Area Development Agency (Repeal) Act, 2017 (ii)“Agency” means Command Area Development Agency constituted under Agricultural and Rural Area Development Agency Act, 1978 (Bihar Act 3, 1979);
