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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(b) in The M.P. Ancient Monuments and Archaeological Sites and Remains Rules, 1976

(b)the licensee shall give to the Director, the Collector and the owner of the land to be excavated at least fifteen day's notice in writing of the commencement of the excavation operations;