Section 2(c) in Goa Clinical Establishments (Registration and Regulation) Act, 2019
(c)"clinical establishment" means, (i)a hospital, maternity home, nursing home, dispensary, clinic, sanatorium or an institution, by whatever name called, that offers services, facilities requiring diagnosis, treatment or care for illness, injury, deformity, abnormality or pregnancy in any recognized system of medicine established and administered or maintained by any person or body of persons, whether incorporated or not;
