Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Commissioner Of Customs (Preventive) ... vs M/S Supari Trading Corporation on 8 October, 2021

Bench: A.M. Khanwilkar, C.T. Ravikumar

                                                      1

                                    IN THE SUPREME COURT OF INDIA
                                    CIVIL APPELLATE JURISDICTION


                                   CIVIL APPEAL NO.        OF 2021
                                      [Diary No. 8441 of 2021]


     COMMISSIONER OF CUSTOMS (PREVENTIVE)                                 Appellant(s)

                                                     VERSUS

     THE STATE OF HARYANA & ORS.                                          Respondent(s)

                                                     WITH

                                   CIVIL APPEAL NO.        OF 2021
                                      [Diary No. 8715 of 2021]


                                   CIVIL APPEAL NO.        OF 2021
                                      [Diary No. 8434 of 2021]


                                                 O R D E R

Office objections be removed before 21.10.2021, failing which the concerned appeals shall stand dismissed without further reference to the Court.

Subject to above, list these appeals alongwith Diary No. 3973 of 2021.

....................,J.

(A.M. KHANWILKAR) Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2021.10.09 14:57:24 IST ....................,J.

Reason:

(C.T. RAVIKUMAR) NEW DELHI;

October 08, 2021.

                                  2

ITEM NO.42     Court 3 (Video Conferencing)           SECTION XVII-A

               S U P R E M E C O U R T O F     I N D I A
                       RECORD OF PROCEEDINGS

CIVIL APPEAL Diary No(s). 5179/2021 (Arising out of impugned final judgment and order dated 28-11-2017 in AN No. 76158/2017 17-04-2019 in CUSTA No. 14/2018 passed by the High Court At Calcutta) COMMISSIONER OF CUSTOMS (PREVENTIVE) KOLKATA Petitioner(s) VERSUS M/S SUPARI TRADING CORPORATION Respondent(s) ([TO BE TAKEN UP ALONG WITH Diary No. 3973-2021] IA No. 39128/2021 - CONDONATION OF DELAY IN FILING APPEAL IA No. 39130/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 39129/2021 - STAY APPLICATION) WITH Diary No(s). 8441/2021 (XVII-A) (FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 68478/2021 FOR EX-PARTE STAY ON IA 68479/2021 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 68480/2021 IA No. 68478/2021 - CONDONATION OF DELAY IN FILING APPEAL IA No. 68479/2021 - EX-PARTE STAY IA No. 68480/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 8738/2021 (XVII-A) (IA No.66599/2021-CONDONATION OF DELAY IN FILING and IA No.66602/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.66601/2021-STAY APPLICATION) Diary No(s). 8710/2021 (XVII-A) (FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 64901/2021 FOR STAY APPLICATION ON IA 64902/2021 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 64903/2021 IA No. 64901/2021 - CONDONATION OF DELAY IN FILING APPEAL IA No. 64903/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 64902/2021 - STAY APPLICATION) Diary No(s). 8709/2021 (XVII-A) ( IA No.73584/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.73583/2021-EX-PARTE STAY and IA No.73582/2021- CONDONATION OF DELAY IN FILING APPEAL) Diary No(s). 8444/2021 (XVII-A) (IA FOR STAY APPLICATION ON IA 75656/2021 3 FOR CONDONATION OF DELAY IN FILING ON IA 75659/2021 IA No. 75659/2021 - CONDONATION OF DELAY IN FILING IA No. 75656/2021 - STAY APPLICATION) Diary No(s). 8705/2021 (XVII-A) (FOR FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 71023/2021 FOR EX-PARTE STAY ON IA 71024/2021 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 71025/2021 IA No. 71023/2021 - CONDONATION OF DELAY IN FILING APPEAL IA No. 71024/2021 - EX-PARTE STAY IA No. 71025/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 8715/2021 (XVII-A) (IA FOR CONDONATION OF DELAY IN FILING ON IA 67546/2021 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 67547/2021 FOR STAY APPLICATION ON IA 67548/2021 IA No. 67546/2021 - CONDONATION OF DELAY IN FILING IA No. 67547/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 67548/2021 - STAY APPLICATION) Diary No(s). 8435/2021 (XVII-A) (IA FOR CONDONATION OF DELAY IN FILING ON IA 61268/2021 FOR STAY APPLICATION ON IA 61269/2021 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 61270/2021 IA No. 61268/2021 - CONDONATION OF DELAY IN FILING IA No. 61270/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 61269/2021 - STAY APPLICATION) Diary No(s). 8434/2021 (XVII-A) (FOR CONDONATION OF DELAY IN FILING ON IA 68599/2021 FOR EX-PARTE STAY ON IA 68600/2021 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 68601/2021 IA No. 68599/2021 - CONDONATION OF DELAY IN FILING IA No. 68600/2021 - EX-PARTE STAY IA No. 68601/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 14491/2021 (XVII-A) (IA No.81534/2021-CONDONATION OF DELAY IN FILING and IA No.81536/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.81535/2021-STAY APPLICATION) Diary No(s). 17365/2021 (XVII-A) (IA No.96211/2021-CONDONATION OF DELAY IN FILING and IA No.96212/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.96213/2021-STAY APPLICATION.) Diary No(s). 20529/2021 (XVII-A) (IA No.112265/2021-CONDONATION OF DELAY IN FILING and IA No.112268/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT 4 and IA No.112267/2021-EX-PARTE STAY) Date : 08-10-2021 These matters were called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE C.T. RAVIKUMAR For Petitioner(s) Mr. N.Venkataraman, Ld ASG Mr. M.K.Maroria, AOR Ms. Binu Tamta, Adv Mr. H.R.Rao, Adv Mr. Tejas Patel, Adv Mr. Mohd Akhil, Adv For Respondent(s) Mr. Santosh Kumar Bagaria, Sr.Adv Mr. Nirmal Kumar Chowdhury, Adv Mr. Kunal Chatterji, AOR Mr. Arijit Chakraborty, Adv Ms. Maitrayee Banerjee, Adv UPON hearing the counsel the Court made the following O R D E R Diary Nos. 5179, 8738, 8705, 8435, 17365 and 20529 of 2021 List these matters alongwith Diary No. 3973 of 2021. Diary Nos. 8709, 8710, 8444 and 14491 of 2021 Issue notice.
Dasti, in addition, is permitted. Tag with Diary No. 3973 of 2021. Diary Nos. 8441, 8715 and 8434 of 2021 Office objections be removed before 21.10.2021, failing which the concerned appeals shall stand dismissed without further reference to the Court. 5 Subject to above, list these appeals alongwith Diary No. 3973 of 2021.
(DEEPAK SINGH)                         (VIDYA NEGI)
COURT MASTER (SH)                      COURT MASTER (NSH)
6