Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(2)(e) in The West Bengal Heritage Commission Act, 2001

(e)the form and manner in which the accounts of the Commission may be maintained, and the time at which, and the manner in which, such accounts may be audited;