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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

(1)The Board shall constitute separate Interview Boards for different posts or categories of post for which interviews are to be held and may constitute more than one Interview Boards where the number of candidates for any particular post is large :Provided that for the selection of teachers, the same may be classified into following three main groups-
(i)General or Arts group including language
(ii)Science group including Maths/Biology
(iii)Commerce/Agriculture/Fine Arts group
Provided further that four members may be associated for the selection of teachers belonging to General or Arts including language groups, three members for Science including Maths/Biology group and two members may be associated for the selection of teachers belonging to Commerce/Agriculture/Fine Arts group.The Chairman and Vice-Chairman may associate with one or more than one group as the situation warrants :