Rajasthan High Court - Jaipur
Anil Kumar Goyal Son Of Late Shri Om ... vs Ramesh Chand Katta Son Of Late Shri Radha ... on 10 November, 2021
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 12824/2021
Anil Kumar Goyal Son Of Late Shri Om Prakash Ji Gupta
----Petitioner
Versus
Ramesh Chand Katta Son Of Late Shri Radha Kishan Ji Katta
----Respondent
For Petitioner(s) : Mr. A.K. Verma for Mr. O.P. Mishra. For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 10/11/2021 List after two weeks, as prayed.
(INDERJEET SINGH),J MG/137 (Downloaded on 15/11/2021 at 09:34:37 PM) Powered by TCPDF (www.tcpdf.org)