Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Rajasthan High Court - Jaipur

Anil Kumar Goyal Son Of Late Shri Om ... vs Ramesh Chand Katta Son Of Late Shri Radha ... on 10 November, 2021

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12824/2021

                                   Anil Kumar Goyal Son Of Late Shri Om Prakash Ji Gupta
                                                                                                     ----Petitioner
                                                                      Versus
                                   Ramesh Chand Katta Son Of Late Shri Radha Kishan Ji Katta
                                                                                                   ----Respondent

For Petitioner(s) : Mr. A.K. Verma for Mr. O.P. Mishra. For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 10/11/2021 List after two weeks, as prayed.
(INDERJEET SINGH),J MG/137 (Downloaded on 15/11/2021 at 09:34:37 PM) Powered by TCPDF (www.tcpdf.org)