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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 6 in The Freedom Of Information Act, 2002

6. Request for obtaining information.

-A person desirous of obtaining information shall make a request in writing or through electronic means, to the concerned Public Information Officer specifying the particulars of the information sought by him:Provided that where such request cannot be made in writing, the Public Information Officer shall render all reasonable assistance to the person making the request orally to reduce it in writing.