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State of West Bengal - Section

Section 26 in The West Bengal State Council Of Vocational Education And Training Act, 2005.

26. Audit Report.

(1)The auditor shall, within fourteen days from the date of completion of the audit, submit to the State Government a report on the accounts audited and shall also send a copy thereof to the Council, which shall forward it to the State Government together with observations thereon.
(2)The State Government may take such action on the audit report as it may think fit.