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State of Madhya Pradesh - Section

Section 32 in The M.P. Forests (Hunting, Shooting, Fishing, Poisoning Water and Setting Traps or Snares in Reserved or Protected Forests) Rules, 1963

32. Limitation of game to be killed.

- Only a limited head of game shall be allowed to be killed in any block in any one year. On the limit being reached, the block shall be closed for the remainder of the season as a matter of course. It shall be within the discretion of Conservator of Forests to prohibit the shooting of any animal in any specified block.