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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Uttarakhand - Subsection

Section 52(1) in Himalayan Garhwal University Act, 2016

(1)The expenditure for administration of the University during the dissolution of the University under section 50 shall be dissolution met out of the permanent endowment fund, the general fund or the development fund.