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Allahabad High Court

Karuna Shanker Dwivedi vs State Of U.P. & Ors on 23 July, 2010

Bench: Raj Mani Chauhan, Virendra Kumar Dixit

Court No. - 20

Case :- CRIMINAL APPEAL No. - 1951 of 2010

Petitioner :- Karuna Shanker Dwivedi
Respondent :- State Of U.P. & Ors
Petitioner Counsel :- Mukul Rakesh
Respondent Counsel :- Govt. Advocate

Hon'ble Raj Mani Chauhan,J.

Hon'ble Virendra Kumar Dixit,J.

Heard learned counsel for the appellant on the point of admission and perused the impugned and order.

This criminal appeal has been filed by the complainant-appellant against the judgment and order dated 08.6.2010 passed by the learned Sessions Judge, Unnao in Session Trial No. 525 of 2006 (crime no. 156/2006); State of U.P. Vs. Ajai @ Adityanand and Others whereby the learned Sessions Judge has acquitted the accused.

Admit.

Summon the Trial Court's record.

Issue notice to the Respondent Nos. 2 and 10 to appear before this Court on 22nd September 2010.

List on the same day i.e. on 22.9.2010. Order Date :- 23.7.2010 Santosh/-