Supreme Court - Daily Orders
Sau. Ujwala Sanjay Bhange vs Sanjay Tularamji Bhange on 29 February, 2016
ITEM NO.90 REGISTRAR COURT. 2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 36378/2015
SAU. UJWALA SANJAY BHANGE Petitioner(s)
VERSUS
SANJAY TULARAMJI BHANGE Respondent(s)
(with interim relief and office report)
Date : 29/02/2016 This petition was called on for hearing today.
For Petitioner(s)
Ms. Anagha S. Desai,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The sole respondent shall be at liberty to file the counter affidavit within a period of four weeks.
List the matter again on 21.04.2016.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.02.29 16:47:18 TLT Reason: