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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1) in The Orissa Housing Board Rules, 1970

(1)The persons in service of the Government who are deputed to the Board shall get their grade pay and other allowances admissible to them under the rules in force in Orissa for deputation of such persons.