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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xxii) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(xxii)"Floor Area Ratio" (F.A.R.) shall mean the quotient obtained by dividing the multiple of the aggregate covered area on all floors and hundred by the area of plot F.A.R. -