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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(p) in ICFAI University Act, 2003

(p)to make special provision for students belonging to the State of [Uttarakhand] [Substituted by section 2 of Uttarakhand Act No. 05 of 2010.] for admission in any course of the University or in a constituent college, Regional Centre or study centre;