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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(o) in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

(o)the reclamation, development or reservation of lands for markets, commercial and industrial sites, gardens, playing fields and tree plantation;