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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(5)(a) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(a)the original declaration signed by applicants expressing commitment to the co-operative principles specified in Schedule A;