Bombay High Court
Kedar Ashok Naik vs State Of Goa Thr The Chief Secretary And ... on 30 April, 2026
1 WP 371 2024
Andreza
IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.371 OF 2024
WITH
WRIT PETITION NO.218 OF 2026
WRIT PETITION NO.371 OF 2024
KEDAR ASHOK NAIK ... PETITIONER
Versus
STATE OF GOA THR THE CHIEF
SECRETARY AND 52 ORS ... RESPONDENTS
WITH
WRIT PETITION NO.218 OF 2026
NEHA AMEY NAIK PANVELKAR AND ANR ... PETITIONERS
Versus
STATE OF GOA THR THE CHIEF
SECRETARY AND 51 ORS ... RESPONDENTS
Ms. Krupa Naik, Advocate for Petitioner in WP No.371/2024.
Mr. Nikhil Vaze with Mr. Aniket Kunde, Advocates for the
Petitioner in WP(F) No.218/2026.
Mr. Prashil Arolkar, Additional Government Advocate for the
Respondent nos. 1 and 2-State.
Mr. Somnath Karpe, Advocate with Mr. Anand Shirodkar and
Ms. R. Shirodkar, Advocates for the Respondent no.3-GPSC.
Mr. Shivan Desai with Ms. Riya Amonkar, Advocates for
Respondent No.4-8, 10-18, 21-22, 27-28, 30-34 and 36-41 in WP
No.371/2024 and for Respondent Nos. 4-8, 10-18, 21-22, 27-28,
30-34 and 36-41 in WP(F) No.218/2026.
CORAM:- DR. NEELA GOKHALE &
AMIT S. JAMSANDEKAR , JJ.
DATED :- 30th April, 2026 P.C. At the request of Mr. Arolkar, learned Additional Government Advocate appearing for Respondent nos. 1 and 2, stand over to Page 1 of 2 30th April, 2026 ::: Uploaded on - 30/04/2026 ::: Downloaded on - 01/05/2026 10:00:04 ::: 1 WP 371 2024 19.06.2026, under the caption 'For directions'. AMIT S. JAMSANDEKAR , J. DR. NEELA GOKHALE, J. Page 2 of 2
30th April, 2026 ::: Uploaded on - 30/04/2026 ::: Downloaded on - 01/05/2026 10:00:04 :::