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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23(6)(v) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(v)any violation of terms and conditions imposed while granting such permission shall result in cancelation of contract and forfeiture of security amount thereof: