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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(4)(m) in The West Bengal Council Of Higher Secondary Education Act, 1975

(m)one person elected by the employees of the Council from amongst themselves] [Clause (m) inserted by West Bengal Act 16 of 1989.][in the manner provided by regulations.] [Words substituted by West Bengal Act 35 of 1994.]