Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Telangana - Subsection Section 6(2) in Telangana Government Lands and Buildings (Termination of Leases) Act, 1986 (2)The amount payable under sub-section (1) shall be paid to the lessee in such manner and within such time as may be prescribed.
